Madhya Pradesh High Court
Sayba vs Khajan Sainani Ashram School Pisnawal on 16 February, 2026
1 CRA-6702-2023 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRA No. 6702 of 2023 (PREMSINGH Vs KHAJAN SAINANI ASHRAM SCHOOL PISNAWAL AND OTHERS ) CRA/6703/2023 Dated : 16-02-2026 None for the parties.
Case is adjourned. List the case in the next week.
(GAJENDRA SINGH) JUDGE VS Signature Not Verified Signed by: VARSHA SINGH Signing time: 16-Feb-26 5:23:38 PM