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[Cites 1, Cited by 2]

Himachal Pradesh High Court

Dharam Singh And Others vs . Hirda Ram And Others on 15 December, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

.

Dharam Singh and others Vs. Hirda Ram and others RSA No.20 of 2008 a/w RSA No.48 of 2014 RSA No.20 of 2008 15.12.2022 Present: Mr. Sanjay Verma, Advocate, vice Mr. Praveen Chandel, Advocate, for the appellants.

Mr. K.D. Sood, Sr. Advocate, with Ms. Ranjana Chauhan, Advocate, for respondents No.1 to 3, 5

(a) to 5 (d) and 6.

Names of respondents No.4 and 11 stand deleted.

None for respondents No.7 to 10 and 12 to 24.

RSA No.48 of 2014 Mr. Sanjay Verma, Advocate, vice Mr. Praveen Chandel, Advocate, for the appellants.

Mr. K.D. Sood, Sr. Advocate, with Ms. Ranjana Chauhan, Advocate, for respondents, except respondent No.4, whose name stands deleted.

As prayed for, list after four weeks.

(Ajay Mohan Goel) Judge December 15, 2022 (Rishi) ::: Downloaded on - 15/12/2022 20:38:11 :::CIS