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Bombay Presidency - Section

Section 1 in Bombay Children (Management of Remand Homes Maintained by District Associations) Rules, 1955

1. Short title and commencement.

(1)These rules may be called the Bombay Children (Management of Remand Homes maintained by District Associations) Rules, 1955.
(2)They shall come into force on the first day of July, 1955.