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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Bombay Presidency - Subsection

Section 1(1) in Bombay Children (Management of Remand Homes Maintained by District Associations) Rules, 1955

(1)These rules may be called the Bombay Children (Management of Remand Homes maintained by District Associations) Rules, 1955.