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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(2) in Orissa Electricity Regulatory Commission (Licensees' Standards of Performance) Regulations, 2004

(2)The monthly reports under Sub-clause (1) shall be furnished to the Commission within 15 days of the close of the month and the annual report under the said Sub-clause (1) shall be furnished to the Commission within 30 days of the close of the financial year.