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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Tamilnadu - Subsection

Section 20(1) in The Tamil Nadu Agricultural Labourers-Farmers (Social Security and Welfare) Scheme, 2006

(1)If a registered member dies naturally, the Special Tahsildar (Social Security Scheme) shall sanction a sum of Rs. 10,000 (Rupees ten thousand only) to the nominee of the deceased registered member.