Section 20 in The Tamil Nadu Agricultural Labourers-Farmers (Social Security and Welfare) Scheme, 2006
20. Assistance on the natural death of a registered member.
(1)If a registered member dies naturally, the Special Tahsildar (Social Security Scheme) shall sanction a sum of Rs. 10,000 (Rupees ten thousand only) to the nominee of the deceased registered member.(2)The application for claiming the amount specified in sub-clause (1) 1 shall be in Form No. VII and shall be accompanied by the death certificate of the deceased registered member and the original Identity Card issued to the deceased registered member. The original Identity Card shall be returned to such other registered member(s) after making due entries regarding the death of the deceased registered member and due authentication made therein by the Special Tahsildar (Social Security Scheme) for further use of the existing members.
