Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Rajasthan - Subsection

Section 25(2) in Rajasthan Biological Diversity Rules, 2010

(2)The Biodiversity Management Committee shall submit the annual report together with the audited statement of accounts to the State Biodiversity Board and the local body by 30th June each year to the District Magistrate having jurisdiction over the area of the local body.