Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Uttar Pradesh - Subsection Section 11(2) in U.P. State Public Service Commission (Regulation of Procedure) Act, 1985 (2)The Commission may, if it thinks fit in the public interest, direct that the said rules or an part thereof shall not be published.
