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[Cites 0, Cited by 5] [Entire Act]

State of Uttar Pradesh - Section

Section 11 in U.P. State Public Service Commission (Regulation of Procedure) Act, 1985

11. Rules making power.

(1)The Commission may make rules not in-consistant with the provisions of this Act for the regulation of its procedure.
(2)The Commission may, if it thinks fit in the public interest, direct that the said rules or an part thereof shall not be published.