State of Haryana - Act
The Punjab Registration Validating Act, 1960
HARYANA
India
India
The Punjab Registration Validating Act, 1960
Act 8 of 1960
- Published on 24 January 1960
- Commenced on 24 January 1960
- [This is the version of this document from 24 January 1960.]
- [Note: The original publication document is not available and this content could not be verified.]
1. Short title and commencement.
- This Act may be called the Punjab Registration Validation Act, 1960.2. Validation of acts of registering officer purporting to act as Sub- Registrar and Registrar.
- All acts performed by the -| District | Registering Officer | Period |
| Rohtak | (i) Treasury Officer | 29th October, 1954, to 4th January, 1956 |
| (ii) General Assistant | 5th January, 1956, to 31st July, 1956 | |
| Ambala | (i) General Assistant | 30th December, 1955, to 11th January, 1956 |
| (ii) General Assistant | 13th January, 1956, to 11th August, 1956 | |
| Hoshiarpur | (i) Treasury Officer | 22nd February, 1929, to 23rd December, 1955. |
| (ii) General Assistant | 19th January, 1956, to 9th April, 1956 | |
| Gurdaspur | (i) Treasury Officer | 8th May, 1924, to 31st December, 1956. |
| Amritsar | (i) Treasury Officer | 15th August, 1947, to 15th January, 1956 |
| (ii) General Assistant | 16th January, 1956, to 31st December, 1956 |