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Himachal Pradesh High Court

Dr. D.D. Gupta vs . State Of H.P. & Ors. on 12 July, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

Dr. D.D. Gupta vs. State of H.P. & Ors.

CWP No. 6352 of 2021 & COPC No. 99 of 2022 .

12.07.2022 Present: Petitioner in person.

Mr. Ajay Vaidya, Senior Additional Advocate General for the respondents-State.

Mr. Rakesh Kumar, Advocate, vice Mr. Ajay Sipahiya, Advocate, for respondent No.5 in CWP No. 6352 of 2021 and for the petition in COPC No. 99 of 2022.

A copy of instructions, supplied on 07.10.2021 alongwith the documents accompanying the same, has been handed over to the petitioner.

Learned vice counsel appearing on behalf of respondent No.5 prays for an adjournment on the ground that the original counsel is indisposed. Prayer allowed, as not opposed. List on 10th August, 2022.

(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 12th July, 2022 (himani/raman) ::: Downloaded on - 12/07/2022 20:05:29 :::CIS