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State of Andhra Pradesh - Section

Section 10 in Andhra Pradesh Conduct of Language Pandit Common Entrance Test for admission into Pandit Training course Rules, 2006

10. Funds for the conduct of the LPCET.

- (i) The amounts that are collected from the candidates towards cost of the application and the examination fee shall be directly credited into the account of the Director of School Education, Andhra Pradesh, Hyderabad maintained separately for the purpose.
(ii)The Convenor shall draw advances, from the Director of School Education account to incur necessary expenditure for items/services connected with the LPCET and submit for audit to the Local fund Audit.