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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Andhra Pradesh - Subsection

Section 10(ii) in Andhra Pradesh Conduct of Language Pandit Common Entrance Test for admission into Pandit Training course Rules, 2006

(ii)The Convenor shall draw advances, from the Director of School Education account to incur necessary expenditure for items/services connected with the LPCET and submit for audit to the Local fund Audit.