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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Sikkim - Subsection

Section 26(1) in The Sikkim Police Act, 2008

(1)
(a)The Station House Officer shall assign work and control and supervise the functioning of the staff of the Police Station and Police Posts in his charge
(b)The Sub Divisional Police Officer shall generally control and supervise the Police Stations under his charge, and issue such directions as may be necessary to better achieve the objects of this Act.
(c)The District Superintendent of Police shall generally control and supervise the work of the Sub Divisional Police Officers and Police Stations and Police Posts in the district and issue such directions as may be necessary to better achieve the objects of this Act.
(d)The Range Deputy Inspector General of Police and the Inspector General of Police, Law and Order shall generally control and supervise the work of the districts and the Range to better achieve the objects of the Act.
(e)For other Civil Police units the Director General of Police may, by special standing order, prescribe the controlling and supervisory authorities.