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[Cites 1, Cited by 104]

Bombay High Court

Pandurang Damodar Doiphode vs Tata Motors Ltd. , Pune on 16 April, 2019

Author: M. S. Karnik

Bench: M. S. Karnik

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 5588 OF 2017

 Shankar Bhimrao Kadam And Ors                       ....Petitioner
             V/S
 Tata Motors Ltd.                                 ....Respondent

WITH WRIT PETITION NO. 4957 OF 2019 Satish Lahu Chavan ....Petitioner V/S Tata Motors Ltd. , Pune ....Respondent WITH WRIT PETITION NO. 4391 OF 2019 Basappa Shivmurti Awati ....Petitioner V/S Tata Motors Ltd. Erstwhile M/s. Tata ....Respondent Engineering And Locomotive Co. Ltd., Pimpari WITH WRIT PETITION NO. 4371 OF 2019 Sahebrao Thakaji Gund ....Petitioner V/S Tata Motors Ltd. Erstwhile M/s. Tata ....Respondent Engineering And Locomotive Co. Ltd., Pimpari WITH WRIT PETITION NO. 4373 OF 2019 Page 1/12 ::: Uploaded on - 16/04/2019 ::: Downloaded on - 17/04/2019 05:33:41 ::: Sanjay Dinkar Kale ....Petitioner V/S Tata Motors Ltd. Erstwhile M/s. Tata ....Respondent Engineering And Locomotive Co. Ltd., Pimpari WITH WRIT PETITION NO. 4389 OF 2019 Maruti Anant Jadhav ....Petitioner V/S Tata Motors Ltd. Erstwhile M/s. Tata ....Respondent Engineering And Locomotive Co. Ltd., Pimpari WITH WRIT PETITION NO. 4394 OF 2019 Gajanan Kashinath Thakare ....Petitioner V/S Tata Motors Ltd. Erstwhile M/s. Tata ....Respondent Engineering And Locomotive Co. Ltd., Pimpari WITH WRIT PETITION NO. 4388 OF 2019 Sampatrao Anandrao Bhad ....Petitioner V/S Tata Motors Ltd. Erstwhile M/s. Tata ....Respondent Engineering And Locomotive Co. Ltd., Pimpari WITH WRIT PETITION NO. 4393 OF 2019 Shripal Dhanraj Jawale ....Petitioner V/S Tata Motors Ltd. Erstwhile M/s. Tata Page 2/12 ::: Uploaded on - 16/04/2019 ::: Downloaded on - 17/04/2019 05:33:41 ::: Engineering And Locomotive Co. Ltd., Pimpari WITH WRIT PETITION NO. 4374 OF 2019 Bhausaheb Chandu Jasood ....Petitioner V/S Tata Motors Ltd. Erstwhile M/s. Tata ....Respondent Engineering And Locomotive Co. Ltd., Pimpari WITH WRIT PETITION NO. 4384 OF 2019 Prakash Ramchandra Chavan ....Petitioner V/S Tata Motors Ltd. Erstwhile M/s. Tata ....Respondent Engineering And Locomotive Co. Ltd., Pimpari WITH WRIT PETITION NO. 4387 OF 2019 Kisan Hanumant Jadhav ....Petitioner V/S Tata Motors Ltd. Erstwhile M/s. Tata ....Respondent Engineering And Locomotive Co. Ltd., Pimpari WITH WRIT PETITION NO. 4397 OF 2019 Bhausaheb Dagdu Chemate ....Petitioner V/S Tata Motors Ltd. Erstwhile M/s. Tata ....Respondent Engineering And Locomotive Co. Ltd., Pimpari WITH ....Respondent Page 3/12 ::: Uploaded on - 16/04/2019 ::: Downloaded on - 17/04/2019 05:33:41 ::: WRIT PETITION NO. 4376 OF 2019 Suresh Siddheshwar Mhetre ....Petitioner V/S Tata Motors Ltd. Erstwhile M/s. Tata ....Respondent Engineering And Locomotive Co. Ltd., Pimpari WITH WRIT PETITION NO. 4378 OF 2019 Balasaheb Vasantrao Kumbhar ....Petitioner V/S Tata Motors Ltd. Erstwhile M/s. Tata ....Respondent Engineering And Locomotive Co. Ltd., Pimpari WITH WRIT PETITION NO. 4392 OF 2019 Bhagwan Ratan Patil ....Petitioner V/S Tata Motors Ltd. Erstwhile M/s. Tata ....Respondent Engineering And Locomotive Co. Ltd., Pimpari WITH WRIT PETITION NO. 4386 OF 2019 Raju Babulal Baburle ....Petitioner V/S Tata Motors Ltd. Erstwhile M/s. Tata ....Respondent Engineering And Locomotive Co. Ltd., Pimpari WITH WRIT PETITION NO. 4399 OF 2019 Ashok Jagannath Mote ....Petitioner Page 4/12 ::: Uploaded on - 16/04/2019 ::: Downloaded on - 17/04/2019 05:33:41 ::: V/S Tata Motors Ltd. Erstwhile M/s. Tata ....Respondent Engineering And Locomotive Co. Ltd., Pimpari WITH WRIT PETITION NO. 4390 OF 2019 Ganesh Rambhau Narkhede ....Petitioner V/S Tata Motors Ltd. Erstwhile M/s. Tata ....Respondent Engineering And Locomotive Co. Ltd., Pimpari WITH WRIT PETITION NO. 4382 OF 2019 Gajanan Laxman Patil ....Petitioner V/S Tata Motors Ltd. Erstwhile M/s. Tata ....Respondent Engineering And Locomotive Co. Ltd., Pimpari WITH WRIT PETITION NO. 4398 OF 2019 Balasaheb Devrao More ....Petitioner V/S Tata Motors Ltd. Erstwhile M/s. Tata ....Respondent Engineering And Locomotive Co. Ltd., Pimpari WITH WRIT PETITION NO. 4380 OF 2019 Subhash Yashwantrao Sasane ....Petitioner V/S Tata Motors Ltd. Erstwhile M/s. Tata ....Respondent Engineering And Locomotive Co. Ltd., Pimpari Page 5/12 ::: Uploaded on - 16/04/2019 ::: Downloaded on - 17/04/2019 05:33:41 ::: WITH WRIT PETITION NO. 4375 OF 2019 Ashok Gangadhar Sontakke ....Petitioner V/S Tata Motors Ltd. Erstwhile M/s. Tata ....Respondent Engineering And Locomotive Co. Ltd., Pimpari WITH WRIT PETITION NO. 4381 OF 2019 Ramdas Madhavrao Maind ....Petitioner V/S Tata Motors Ltd. Erstwhile M/s. Tata ....Respondent Engineering And Locomotive Co. Ltd., Pimpari WITH WRIT PETITION NO. 4396 OF 2019 Bajrang Shripati Patil ....Petitioner V/S Tata Motors Ltd. Erstwhile M/s. Tata ....Respondent Engineering And Locomotive Co. Ltd., Pimpari WITH WRIT PETITION NO. 4377 OF 2019 Dattatray Maruti Joshi ....Petitioner V/S Tata Motors Ltd. Erstwhile M/s. Tata ....Respondent Engineering And Locomotive Co. Ltd., Pimpari WITH WRIT PETITION NO. 4385 OF 2019 Page 6/12 ::: Uploaded on - 16/04/2019 ::: Downloaded on - 17/04/2019 05:33:41 ::: Narayan Dnyadev Gatfane ....Petitioner V/S Tata Motors Ltd. Erstwhile M/s. Tata ....Respondent Engineering And Locomotive Co. Ltd., Pimpari WITH WRIT PETITION NO. 4379 OF 2019 Balu Bapuji Shelke ....Petitioner V/S Tata Motors Ltd. Erstwhile M/s. Tata ....Respondent Engineering And Locomotive Co. Ltd., Pimpari WITH WRIT PETITION NO. 4395 OF 2019 Bajirao Hanumant Suryavanshi ....Petitioner V/S Tata Motors Ltd. Erstwhile M/s. Tata ....Respondent Engineering And Locomotive Co. Ltd., Pimpari WITH WRIT PETITION NO. 4383 OF 2019 Balasaheb Dhondiba Waghmode ....Petitioner V/S Tata Motors Ltd. Erstwhile M/s. Tata ....Respondent Engineering And Locomotive Co. Ltd., Pimpari WITH WRIT PETITION NO. 4372 OF 2019 Sambhaji Shankar Salunkhe ....Petitioner V/S Tata Motors Ltd. Erstwhile M/s. Tata Page 7/12 ::: Uploaded on - 16/04/2019 ::: Downloaded on - 17/04/2019 05:33:41 ::: Engineering And Locomotive Co. Ltd., Pimpari WITH WRIT PETITION NO. 4935 OF 2019 Punju Kashinath Patil ....Petitioner V/S Tata Motors Ltd. , Pune ....Respondent WITH WRIT PETITION NO. 4936 OF 2019 Pandurang Damodar Doiphode ....Petitioner V/S Tata Motors Ltd. , Pune ....Respondent WITH WRIT PETITION NO. 4937 OF 2019 Ashok Gurupadappa Madgyal ....Petitioner V/S Tata Motors Ltd. , Pune ....Respondent WITH WRIT PETITION NO. 4938 OF 2019 Arun Pandurang Ghate ....Petitioner V/S Tata Motors Ltd. , Pune ....Respondent WITH WRIT PETITION NO. 4939 OF 2019 Sandu Shriram Shejul ....Petitioner V/S ....Respondent Page 8/12 ::: Uploaded on - 16/04/2019 ::: Downloaded on - 17/04/2019 05:33:41 ::: Tata Motors Ltd. , Pune ....Respondent WITH WRIT PETITION NO. 4940 OF 2019 Yashwant Dattatray Aapune ....Petitioner V/S Tata Motors Ltd. , Pune ....Respondent WITH WRIT PETITION NO. 4941 OF 2019 Ramesh Bhimaji Kalaskar ....Petitioner V/S Tata Motors Ltd. , Pune ....Respondent WITH WRIT PETITION NO. 4942 OF 2019 Ashok Laxman Kakad ....Petitioner V/S Tata Motors Ltd. , Pune ....Respondent WITH WRIT PETITION NO. 4945 OF 2019 Madan Bhikaji Ramole ....Petitioner V/S Tata Motors Ltd. , Pune ....Respondent WITH WRIT PETITION NO. 4947 OF 2019 Satish Wamanrao Pisal ....Petitioner V/S Page 9/12 ::: Uploaded on - 16/04/2019 ::: Downloaded on - 17/04/2019 05:33:41 ::: Tata Motors Ltd. , Pune ....Respondent WITH WRIT PETITION NO. 4949 OF 2019 Sadashiv Ganeshlal Jaiswal ....Petitioner V/S Tata Motors Ltd. , Pune ....Respondent WITH WRIT PETITION NO. 4950 OF 2019 Shivaji Lahanu Lotake ....Petitioner V/S Tata Motors Ltd. , Pune ....Respondent WITH WRIT PETITION NO. 4951 OF 2019 Madhukar Pralhad Ghate ....Petitioner V/S Tata Motors Ltd. , Pune ....Respondent WITH WRIT PETITION NO. 4952 OF 2019 Arun Champalal Jaiswal ....Petitioner V/S Tata Motors Ltd. , Pune ....Respondent WITH WRIT PETITION NO. 4953 OF 2019 Dilip Lahu Bhadane ....Petitioner V/S Page 10/12 ::: Uploaded on - 16/04/2019 ::: Downloaded on - 17/04/2019 05:33:41 ::: Tata Motors Ltd. , Pune ....Respondent WITH WRIT PETITION STAMP NO. 11375 OF 2019 Raju Nanasaheb Chavan ....Petitioner V/S Tata Motors Ltd. , Pune ....Respondent WITH WRIT PETITION NO. 4954 OF 2019 Shital Bhaurao Ghate ....Petitioner V/S Tata Motors Ltd. , Pune ....Respondent WITH WRIT PETITION NO. 4955 OF 2019 Ramdas Namdev Bhise ....Petitioner V/S Tata Motors Ltd. , Pune ....Respondent WITH WRIT PETITION NO. 4958 OF 2019 Mahesh Anandrao Pol ....Petitioner V/S Tata Motors Ltd. , Pune ....Respondent WITH WRIT PETITION NO. 4959 OF 2019 Ramdas Dashrat Channe ....Petitioner V/S Page 11/12 ::: Uploaded on - 16/04/2019 ::: Downloaded on - 17/04/2019 05:33:41 ::: Tata Motors Ltd. , Pune ....Respondent WITH WRIT PETITION NO. 4961 OF 2019 Ankush Asaram Gayke ....Petitioner V/S Tata Motors Ltd. , Pune ....Respondent Shri Sanjay Singhvi, Senior Advocate i/b Shri Rahul Kamerkar For Petitioner Shri K S Bapat a/w Shri Atman Mehta and Vaishali Shah i/b Haresh Mehta & Co. Respondent CORAM : M. S. KARNIK, J DATE : 16th April, 2019 P.C. :

Stand over to 25/04/2019.
( FOR REGISTRAR JUDICIAL - I ) Page 12/12 ::: Uploaded on - 16/04/2019 ::: Downloaded on - 17/04/2019 05:33:41 :::