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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(3) in First Statutes of the University of Udaipur

(3)Maintenance of the Panel of Elected Nominees.-(i) Each Zila Parishad shall send a name of its nominees so elected to the Registrar of the University who shall maintain the panel of these nominees.
(ii)When a vacancy arises the Registrar, after getting the panel verified by the Zila Parishads shall forward the Panel to the State Government for nominating two persons from those on the Panel.
(iii)As and when a nominee of the Zila Parishad ceases to be a member of the Zila Parishad, the Pramukh of the Zila Parishad concerned shall notify the same to the Registrar of the University and shall proceed to elect another nominee in place of the one who has ceased to be a member of the Zila Parishad concerned in the manner prescribed above and shall forward the name of the nominee so elected to the Registrar of the University.
(iv)The Registrar shall then forward the revised panel to State Government for nominating one person from those on the revised panel.