Section 20(1)(l) in Tamil Nadu Co-operative Societies Rules, 1988

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State of Tamilnadu - Subsection

Section 20(1)(l) in Tamil Nadu Co-operative Societies Rules, 1988

(l)In the case of a consumer society, effecting sales of any commodity to members or non-members,-

(i)bill book containing the names and addresses of the purchases; and

(ii)sales chitta.