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[Cites 0, Cited by 0] [Section 37] [Entire Act]

Union of India - Subsection

Section 37(8) in National Cadet Corps (Girls Division) Rules, 1949

(8)falsely personates any other person at any parade or on any occasion when such other person is required by these rules to do any act or attend at any place or abets any such act of personation.Explanation - The expression "superior officer" means and includes a Commissioned Officer and a Girl Cadet Non-Commissioned Officer, as the case may be, superior in the rank or position to the person in relation to whom the expression is used.