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State of Uttar Pradesh - Section

Section 1 in U.P. Zila Panchayats Regularisation of Ad Hoc Promotions (On Posts within the Purview of the Public Service Commission) Rules, 1994

1. Short title, commencement and application.

(1)These rules may be called the Uttar Pradesh Zila Panchayats Regularisation of Ad hoc Promotions (On Posts within the Purview of the Public Service Commission) Rules, 1994.
(2)They shall come into force at once.
(3)They shall apply to such posts in a Zila Panchayats as are referred to in sub-section (1) of Section 43 of the U.P. Kshettra Panchayats and Zila Panchayats Adhiniyam, 1961, within the purview of the Uttar Pradesh Public Service Commission.