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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Uttar Pradesh - Subsection

Section 1(3) in U.P. Zila Panchayats Regularisation of Ad Hoc Promotions (On Posts within the Purview of the Public Service Commission) Rules, 1994

(3)They shall apply to such posts in a Zila Panchayats as are referred to in sub-section (1) of Section 43 of the U.P. Kshettra Panchayats and Zila Panchayats Adhiniyam, 1961, within the purview of the Uttar Pradesh Public Service Commission.