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[Cites 0, Cited by 0] [Section 34A(3)] [Section 34A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 34A(3)(iii) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(iii)not more than five Heads of College Departments in College leaching the said subjects upto degree level, to be nominated by the Kuladhipati;