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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(2) in Central Electricity Regulatory Commission (Sharing of Inter State Transmission Charges and Losses) Regulations, 2010

(2)Within 30 days of notification of these regulations, the CTU shall publish the draft Model Transmission Service Agreement on its website and invite public comments on the same.