Himachal Pradesh High Court
Anu Bala vs . Ashok Kumar And Anr. on 14 September, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
Anu Bala Vs. Ashok Kumar and anr.
Cr.MMO No. 650 of 2019 .
14.09.2022 Present: Ms. Shivani Vardhan, Advocate vice Mr. Arun Sehgal, Advocate, for the petitioner.
Mr. Desh Raj Thakur, Additional Advocate General with Mr. Narender Thakur, Deputy Advocate General and Mr. Manoj Bagga, Assistant Advocate General, for the respondents-State.
petitioner is unwell.
Ms. Shivani Vardhan, learned counsel appears for the petitioner and submits that original counsel representing the List on 09.11.2022.
( Satyen Vaidya ) Judge 14th September, 2022 (sushma) ::: Downloaded on - 14/09/2022 20:10:34 :::CIS