Himachal Pradesh High Court
Anu Bala vs . Ashok Kumar & Another on 27 July, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Anu Bala vs. Ashok Kumar & another .
Cr.MMO No. 650 of 2019 27.7.2022 Present: Mr. Rohit Chauhan, Advocate, vice Mr.Arun Sehgal, Advocate, for the petitioner.
Ms.Rameeta Rahi, Deputy Advocate General, for the respondents.
On request of learned counsel appearing for the petitioner, on the ground that original counsel is out of station, matter is adjourned.
List after four weeks.
(Vivek Singh Thakur), Judge.
27th July, 2022 (Keshav) ::: Downloaded on - 27/07/2022 20:09:20 :::CIS