Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Bihar - Subsection Section 9(b) in Bihar Block Minority Welfare Officers Cadre Rules, 2018 (b)Operational control - The Block/Sub Divisional Minority Welfare officer shall be under the operational control of the Head of the Office of that block/sub division.
