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[Cites 0, Cited by 0] [Section 24] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 24(1) in Securities and Exchange Board of India (Depositories and Participants) Regulations, 2018

(1)The governing board of every depository shall include:
(a)shareholder directors;
(b)public interest directors; and,
(c)managing director.