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Delhi High Court - Orders

Arjun Ahluwalia vs Air India Limited on 1 March, 2021

Author: Jyoti Singh

Bench: Jyoti Singh

                           $~17 to 63
                           *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                           17
                           +     W.P.(C) 4203/2020 and CM 19550, 15095/2020 & 1488/2021
                                 ARJUN AHLUWALIA                              ..... Petitioner
                                                  Through: Mr. Shankar Raju and Mr. Nilansh
                                                            Gaur, Advocates
                                                  versus
                                 AIR INDIA LIMITED                            ..... Respondent
                                                  Through: Mr.A.P.Singh & Ms. Akanksha Das,
                                                            Advocates

                           18
                           +    W.P.(C) 4420/2020 and CM 19558, 15920/2020 & 1489/2021
                                CAPTAIN SNEHA BHANOT AND ANR                 ..... Petitioners
                                                 Through: Mr. Shankar Raju and Mr. Nilansh
                                                           Gaur, Advocates
                                                 versus
                                AIR INDIA LIMITED                            ..... Respondent
                                                 Through: Mr. Sanjeev Sen, Sr. Advocate with
                                                           Mr.A.P.Singh & Ms. Akanksha Das,
                                                           Advocates

                           19
                           +    W.P.(C) 4850/2020 and CM 19552/2020, 17494/2020 & 3143/2021
                                PRADEEP KUMAR                                 ..... Petitioner
                                            Through:        Ms. Aarti Mahto for Mr. Abhishek
                                                            Bharti, Advocate
                                               versus
                                AIR INDIA LIMITED                           ..... Respondent
                                               Through:     Mr.A.P.Singh & Ms. Akanksha Das,
                                                            Advocates
                           20
                           +    W.P.(C) 4851/2020 and CM 17496/2020, 19702/2020 & 3219/2021

                                AADITYA MAHESHWARI                            ..... Petitioner
                                            Through:        Ms. Aarti Mahto for Mr. Abhishek
                                                            Bharti, Advocate


Signature Not Verified
Signed By:SARABJEET KAUR
Signing Date:02.03.2021
18:42:27
                                                versus
                                AIR INDIA LIMITED                            ..... Respondent
                                               Through:      Mr.A.P.Singh & Ms. Akanksha Das,
                                                             Advocates
                           21
                           +    W.P.(C) 4928/2020 and CM 19481, 17800/2020 & 3150/2021
                                CAPTAIN LOKESH RAMPAL                        ..... Petitioner
                                                 Through: Mr. Shankar Raju and Mr. Nilansh
                                                           Gaur, Advocates
                                                 versus
                                AIR INDIA LIMITED                            ..... Respondent
                                               Through:      Mr.A.P.Singh & Ms. Akanksha Das,
                                                             Advocates
                           22
                           +    W.P. (C) 5184/2020 and CM 18692, 19486, 19487/2020 & 3316/2021
                                VIGNESH SANGARAN                           ..... Petitioner
                                                 Through: Mr. Ravi Raghunath, Ms. Aakashi
                                                            Lodha, Ms. Madhusruthi Neelakantan
                                                            & Ms. Yashaswini Venkatadri,
                                                            Advocates
                                                 versus
                                AIR INDIA LIMITED                         ..... Respondent
                                                 Through: Mr.A.P.Singh & Ms. Akanksha Das,
                                                            Advocates
                           23
                           +    W.P. (C) 5195/2020 and CM 18741, 19492, 19493/2020 & 4239/2021
                                GHULAM WARIS                               ..... Petitioner
                                                 Through: Mr. Ravi Raghunath, Ms. Aakashi
                                                            Lodha, Ms. Madhusruthi Neelakantan
                                                            & Ms. Yashaswini Venkatadri,
                                                            Advocates
                                                 versus
                                AIR INDIA LIMITED                         ..... Respondent
                                                 Through: Mr.A.P.Singh & Ms. Akanksha Das,
                                                            Advocates
                           24
                           +    W.P. (C) 5227/2020 and CM 18846, 19439-40/2020 & 3178/2021
                                RIJUL ARORA                         ..... Petitioner


Signature Not Verified
Signed By:SARABJEET KAUR
Signing Date:02.03.2021
18:42:27
                                                  Through:   Mr. Ravi Raghunath, Ms. Aakashi
                                                            Lodha, Ms. Madhusruthi Neelakantan
                                                            & Ms. Yashaswini Venkatadri,
                                                            Advocates
                                               versus
                                AIR INDIA LIMITED                        ..... Respondent
                                               Through:     Mr.A.P.Singh & Ms. Akanksha Das,
                                                            Advocates

                           25
                           +    W.P. (C) 5229/2020 and CM 18851, 19475-76/2020 & 3145/2021
                                VIKRANT JADHAV                            ..... Petitioner
                                                 Through: Mr. Ravi Raghunath, Ms. Aakashi
                                                            Lodha, Ms. Madhusruthi Neelakantan
                                                            & Ms. Yashaswini Venkatadri,
                                                            Advocates
                                                 versus
                                AIR INDIA LIMITED                        ..... Respondent
                                                 Through: Mr.A.P.Singh & Ms. Akanksha Das,
                                                            Advocates
                           26
                           +    W.P. (C) 5230/2020 and CM 18854, 19483-84/2020 & 4238/2021
                                LOGEESH V                                 ..... Petitioner
                                                 Through: Mr. Ravi Raghunath, Ms. Aakashi
                                                            Lodha, Ms. Madhusruthi Neelakantan
                                                            & Ms. Yashaswini Venkatadri,
                                                            Advocates
                                                 versus
                                AIR INDIA LIMITED                        ..... Respondent
                                                 Through: Mr.A.P.Singh & Ms. Akanksha Das,
                                                            Advocates
                           27
                           +    W.P. (C) 5232/2020 and CM 18860, 19489-90/2020 & 3141/2021
                                ROHIT RATHI                               ..... Petitioner
                                                 Through: Mr. Ravi Raghunath, Ms. Aakashi
                                                            Lodha, Ms. Madhusruthi Neelakantan
                                                            & Ms. Yashaswini Venkatadri,
                                                            Advocates


Signature Not Verified
Signed By:SARABJEET KAUR
Signing Date:02.03.2021
18:42:27
                                                versus
                                AIR INDIA LIMITED                        ..... Respondent
                                               Through:     Mr.A.P.Singh & Ms. Akanksha Das,
                                                            Advocates
                           28
                           +    W.P. (C) 5240/2020 and CM 18881, 19495-96/2020 & 3144/2021
                                YOGISH S KATAGIHALLIMATH                  ..... Petitioner
                                                 Through: Mr. Ravi Raghunath, Ms. Aakashi
                                                            Lodha, Ms. Madhusruthi Neelakantan
                                                            & Ms. Yashaswini Venkatadri,
                                                            Advocates
                                                 versus
                                AIR INDIA LIMITED                        ..... Respondent
                                                 Through: Mr.A.P.Singh & Ms. Akanksha Das,
                                                            Advocates
                           29
                           +    W.P. (C) 5278/2020 and CM 19014, 19539/2020 & 1485/2021
                                CAPTAIN SANDEEP LAMBA                        ..... Petitioner
                                                 Through    Mr. Keshav Sehgal, Mr. Gaurav H.
                                                            Sethi, Mr. Jitesh Wadhawan & Mr.
                                                            Abhinav Tyagi, Advocates
                                                 versus
                                AIR INDIA LIMITED                           ..... Respondent
                                                 Through: Mr. Sanjeev Sen, Sr. Advocate with
                                                            Mr.A.P.Singh & Ms. Akanksha Das,
                                                            Advocates
                           30
                           +    W.P.(C) 5330/2020 and CM 19248/2020 & 1486/2021
                                MOHIT ARORA                                 ..... Petitioner
                                                Through:    Mr. Ravi Raghunath, Ms. Aakashi
                                                            Lodha, Ms. Madhusruthi Neelakantan
                                                            &    Ms.Yashaswini        Venkatadri,
                                                            Advocates
                                               versus
                                AIR INDIA LIMITED                            ..... Respondent
                                               Through:     Mr. Sanjeev Sen, Sr. Advocate with
                                                            Mr.A.P.Singh & Ms. Akanksha Das,
                                                            Advocates


Signature Not Verified
Signed By:SARABJEET KAUR
Signing Date:02.03.2021
18:42:27
                            31
                           +    W.P.(C) 5331/2020 and CM 19251/2020 & 3146/2021
                                CAPTAIN SOURABH S. MAZUMDAR                 ..... Petitioner
                                                 Through: Mr. Ravi Raghunath, Ms.Aakashi
                                                           Lodha, Ms. Madhusruthi Neelakantan
                                                           & Ms. Yashaswini Venkatadri,
                                                           Advocates
                                                 versus
                                AIR INDIA LIMITED                           ..... Respondent
                                                 Through: Mr.A.P.Singh & Ms. Akanksha Das,
                                                           Advocates

                           32
                           +    W.P.(C) 5371/2020 and CM 19345, 29306/2020 & 3142/2021
                                PAVAN N. LAKHANI                             ..... Petitioner
                                                 Through: Mr. Ravi Raghunath, Ms. Aakashi
                                                           Lodha, Ms. Madhusruthi Neelakantan
                                                           & Ms. Yashaswini Venkatadri,
                                                           Advocates
                                                 versus
                                AIR INDIA LIMITED                            ..... Respondent
                                                 Through: Mr.A.P.Singh & Ms. Akanksha Das,
                                                           Advocates

                           33
                           +    W.P.(C) 5411/2020 and CM 19528/2020 & 1482/2021
                                NICK MEHTA                                  ..... Petitioner
                                                 Through: Mr. Satyabrata Panda, Advocate

                                               versus
                                AIR INDIA LIMITED                             ..... Respondent
                                               Through:      Mr. Sanjeev Sen, Sr. Advocate with
                                                             Mr.A.P.Singh & Ms. Akanksha Das,
                                                             Advocates
                           34
                           +    W.P.(C) 5413/2020 and CM 19532/2020 & 3220/2021
                                KANWARDEEP SINGH BAMRAH                     ..... Petitioner
                                                 Through: Mr. Satyabrata Panda, Advocate


Signature Not Verified
Signed By:SARABJEET KAUR
Signing Date:02.03.2021
18:42:27
                                                   versus

                                AIR INDIA LIMITED                             ..... Respondent
                                               Through:       Mr.A.P.Singh & Ms. Akanksha Das,
                                                              Advocates
                           35
                           +    W.P.(C) 5416/2020 and CM 19540/2020 & 3138/2021
                                NITESH GODARA                               ..... Petitioner
                                                 Through: Mr. Satyabrata Panda, Advocate
                                                 versus
                                AIR INDIA LIMITED                           ..... Respondent
                                                 Through: Mr.A.P.Singh & Ms. Akanksha Das,
                                                           Advocates

                           36
                           +    W.P.(C) 5417/2020 and CM 19543/2020 & 4242/2021
                                CAPTAIN JASMINE RAVAIYA                     ..... Petitioner
                                                 Through   Mr. Abhinav Tyagi, Advocate

                                               versus
                                AIR INDIA LIMITED                             ..... Respondent
                                               Through:       Mr.A.P.Singh & Ms. Akanksha Das,
                                                              Advocates
                           37
                           +    W.P. (C) 5430/2020 and CM 19587/2020 & 4237/2021
                                CAPTAIN MOHIT                              ..... Petitioner
                                               Through       Mr. Keshav Sehgal, Mr. Gaurav H.
                                               Sethi, Mr. Jitesh Wadhawan & Mr. Abhinav
                                               Tyagi, Advocates
                                               versus
                                AIR INDIA LIMITED                                 ..... Respondent
                                               Through: Mr.A.P.Singh & Ms. Akanksha Das,
                                                             Advocates
                           38
                           +    W.P.(C) 5439/2020 and CM 19609/2020 & 4241/2021
                                CAPTAIN PRIYANK BASANWAL                     ..... Petitioner
                                                 Through   Mr. Gaurav H. Sethi, Advocate


Signature Not Verified
Signed By:SARABJEET KAUR
Signing Date:02.03.2021
18:42:27
                                                versus
                                AIR INDIA LIMITED                             ..... Respondent
                                               Through:       Mr.A.P.Singh & Ms. Akanksha Das,
                                                              Advocates
                           39
                           +    W.P. (C) 5441/2020 and CM 19615/2020 & 4240/2021
                                CAPTAIN YOGESH                               ..... Petitioner
                                                 Through    Mr. Gaurav H. Sethi, Advocate

                                               versus
                                AIR INDIA LIMITED                              ..... Respondent
                                               Through:       Mr.A.P.Singh & Ms. Akanksha Das,
                                                              Advocates
                           40
                           +    W.P.(C) 5472/2020 and CM 19728/2020 & 3139/2021
                                CAPTAIN AARTI DATTATRAY KURNE AND ORS .... Petitioners
                                                 Through: Mr. Shankar Raju and Mr. Nilansh
                                                           Gaur, Advocates
                                                 versus
                                AIR INDIA LIMITED                             ..... Respondent
                                                 Through: Mr.A.P.Singh & Ms. Akanksha Das,
                                                           Advocates
                           41
                           +    W.P. (C) 5484/2020 and CM 19765/2020
                                SHREY MALHOTRA                               ..... Petitioner
                                                 Through    Mr. Neeraj Sharma and Mr. Basit K.
                                                            Zaidi, Advocates
                                                 versus
                                AIR INDIA LIMITED                             ..... Respondent
                                               Through:       Mr.A.P.Singh & Ms. Akanksha Das,
                                                              Advocates
                           42
                           +    W.P. (C) 5505/2020 AND CM 19815/2020 & 1487/2021
                                NIPURN AHUJA                               ..... Petitioner
                                                 Through   Mr. Neeraj Sharma and Mr. Basit K.



Signature Not Verified
Signed By:SARABJEET KAUR
Signing Date:02.03.2021
18:42:27
                                                              Zaidi, Advocates
                                               versus
                                AIR INDIA LIMITED                               ..... Respondent
                                               Through:      Mr. Sanjeev Sen, Sr. Advocate with
                                                             Mr.A.P.Singh & Ms. Akanksha Das,
                                                             Advocates
                           43
                           +    W.P.(C) 5599/2020 and CM 20240/2020 & 4228/2021
                                CAPTAIN PEHROZ KANGA                        ..... Petitioner
                                                 Through: Mr. Shankar Raju and Mr. Nilansh
                                                           Gaur, Advocates
                                                 versus
                                AIR INDIA LIMITED                           ..... Respondent
                                                 Through: Mr.A.P.Singh & Ms. Akanksha Das,
                                                           Advocates
                           44
                           +    W.P.(C) 5614/2020 and CM 20346/2020 & 3182/2021
                                ABHINAV GAUR                                ..... Petitioner
                                                 Through: Ms. Sonali Chopra, Advocate
                                                 versus

                                AIR INDIA LIMITED                            ..... Respondent
                                               Through:      Mr.A.P.Singh & Ms. Akanksha Das,
                                                             Advocates
                           45
                           +    W.P.(C) 5631/2020 and CM 20391/2020 & 3188/2021
                                CAPT JITENDER SINGH RANDHAWA                ..... Petitioner
                                                 Through: Mr. Sanjoy Ghose, Mr.Naman Jain
                                                           and Ms. Urvi Mohan, Advocates
                                                 versus
                                AIR INDIA LTD                               ..... Respondent
                                                 Through: Mr.A.P.Singh & Ms. Akanksha Das,
                                                           Advocates

                           46
                           +    W.P.(C) 5634/2020 and CM 20398/2020 & 3180/2021
                                CAPT ADISH M. CHAVAN                        ..... Petitioner
                                                 Through: Mr. Sanjoy Ghose, Mr.Naman Jain


Signature Not Verified
Signed By:SARABJEET KAUR
Signing Date:02.03.2021
18:42:27
                                                             and Ms. Urvi Mohan, Advocates
                                                 versus
                                AIR INDIA LTD                               ..... Respondent
                                                 Through:   Mr.A.P.Singh & Ms. Akanksha Das,
                                                            Advocates
                           47
                           +    W.P.(C) 5644/2020 and CM 20449/2020 & 3190/2021

                                CAPT ASHIM KUMAR CHUTIA                  ..... Petitioner
                                              Through: Mr. Sanjoy Ghose, Mr.Naman Jain
                                                       and Ms. Urvi Mohan, Advocates
                                              versus
                                AIR INDIA LTD                            ..... Respondent
                                              Through: Mr.A.P.Singh & Ms. Akanksha Das,
                                                       Advocates
                           48
                           +    W.P.(C) 5645/2020 and CM 20451/2020 & 3187/2021

                                CAPT REUBEN JAMES                             ..... Petitioner
                                             Through:       Mr. Sanjoy Ghose, Mr.Naman Jain
                                                            and Ms. Urvi Mohan, Advocates
                                                 versus
                                AIR INDIA LTD                               ..... Respondent
                                                 Through:   Mr.A.P.Singh & Ms. Akanksha Das,
                                                            Advocates
                           49
                           +    W.P.(C) 5649/2020 and CM 20460/2020 & 4243/2021
                                CAPT B SUJIMON                              ..... Petitioner
                                                 Through: Mr. Sanjoy Ghose, Mr.Naman Jain
                                                           and Ms. Urvi Mohan, Advocates
                                                 versus
                                AIR INDIA LTD                               ..... Respondent
                                                 Through: Mr.A.P.Singh & Ms. Akanksha Das,
                                                           Advocates
                           50
                           +    W.P.(C) 5660/2020 and CM 20490/2020 & 3184/2021
                                CAPT VISHAL V CHANDORKAR                    ..... Petitioner
                                                 Through: Mr. Sanjoy Ghose, Mr.Naman Jain


Signature Not Verified
Signed By:SARABJEET KAUR
Signing Date:02.03.2021
18:42:27
                                                              and Ms. Urvi Mohan, Advocates
                                                 versus
                                AIR INDIA LTD                                ..... Respondent
                                                 Through:    Mr.A.P.Singh & Ms. Akanksha Das,
                                                             Advocates
                           51
                           +    W.P.(C) 5632/2020 and CM 20393/2020 & 3140/2021
                                CAPTAIN ADIL SHAH                           ..... Petitioner
                                                 Through: Mr. Shankar Raju and Mr. Nilansh
                                                           Gaur, Advocates
                                                 versus
                                AIR INDIA LIMITED                           ..... Respondent
                                                 Through: Mr.A.P.Singh & Ms. Akanksha Das,
                                                           Advocates
                           52
                           +    W.P.(C) 5633/2020 and CM 20396/2020 & 3185/2021
                                CAPT VIJAY KUMAR DAHIYA                     ..... Petitioner
                                                 Through: Mr. Sanjoy Ghose, Mr.Naman Jain
                                                           and Ms. Urvi Mohan, Advocates
                                                 versus
                                AIR INDIA LTD                               ..... Respondent
                                                 Through: Mr.A.P.Singh & Ms. Akanksha Das,
                                                           Advocates
                           53
                           +    W.P.(C) 5646/2020 and CM 20453/2020 & 3186/2021
                                CAPT UDIT NARULA                            ..... Petitioner
                                                 Through:    Mr. Sanjoy Ghose, Mr.Naman Jain
                                                             and Ms. Urvi Mohan, Advocates
                                                 versus
                                AIR INDIA LTD                                ..... Respondent
                                                 Through:    Mr.A.P.Singh & Ms. Akanksha Das,
                                                             Advocates
                           54
                           +    W.P.(C) 5647/2020 and CM 20455/2020 & 3217/2021
                                CAPT ARVIND KUMAR SHARMA                    ..... Petitioner
                                                 Through: Mr. Sanjoy Ghose, Mr.Naman Jain


Signature Not Verified
Signed By:SARABJEET KAUR
Signing Date:02.03.2021
18:42:27
                                                              and Ms. Urvi Mohan, Advocates
                                                 versus
                                AIR INDIA LTD                                ..... Respondent
                                                 Through:    Mr.A.P.Singh & Ms. Akanksha Das,
                                                             Advocates
                           55
                           +    W.P.(C) 5648/2020 and CM 20458/2020 & 3191/2021
                                CAPT K SAI SASHANKA                         ..... Petitioner
                                                 Through: Mr. Sanjoy Ghose, Mr.Naman Jain
                                                           and Ms. Urvi Mohan, Advocates
                                                 versus
                                AIR INDIA LTD                                ..... Respondent
                                                 Through:    Mr.A.P.Singh & Ms. Akanksha Das,
                                                             Advocates
                           56
                           +    W.P.(C) 5651/2020 and CM 20465/2020 & 3189/2021
                                CAPT JEETENDER YADAV                        ..... Petitioner
                                                 Through: Mr. Sanjoy Ghose, Mr.Naman Jain
                                                           and Ms. Urvi Mohan, Advocates
                                                 versus
                                AIR INDIA LTD                                ..... Respondent
                                                 Through:    Mr.A.P.Singh & Ms. Akanksha Das,
                                                             Advocates
                           57
                           +    W.P.(C) 6322/2020 and CM 22438, 22439/2020 & 3181/2021
                                CAPT. YADAV NANDU GANESH                     ..... Petitioner
                                                 Through: Mr. Prateek Tushar Mohanty, Adv.
                                               versus
                                AIR INDIA LIMITED                            ..... Respondent
                                               Through:      Mr.A.P.Singh & Ms. Akanksha Das,
                                                             Advocates

                           58
                           +    W.P.(C) 6473/2020 and CM 22767/2020
                                CAPTAIN VIBHA PARASHAR                      ..... Petitioner
                                                 Through: Mr. Shankar Raju and Mr. Nilansh


Signature Not Verified
Signed By:SARABJEET KAUR
Signing Date:02.03.2021
18:42:27
                                                             Gaur, Advocates
                                               versus
                                AIR INDIA LIMITED                           ..... Respondent
                                               Through:     Mr.A.P.Singh & Ms. Akanksha Das,
                                                            Advocates
                           59
                           +    W.P.(C) 6597/2020 and CM 23016/2020 & 3072/2021
                                CAPT. SHANTANU S. SANGIDWAR                 ..... Petitioner
                                                 Through: Mr. Animesh Khandelwal, Advocate
                                                 versus
                                AIR INDIA LIMITED                           ..... Respondent
                                                 Through: Mr.A.P.Singh & Ms. Akanksha Das,
                                                           Advocates
                           60
                           +    W.P.(C) 8605/2020 and CM 27732/2020 & 4244/2021
                                KARAN DUA                              ..... Petitioner
                                                 Through: Mr. Ravi Raghunath, Ms. Aakashi
                                                           Lodha, Ms. Madhusruthi Neelakantan
                                                           & Ms. Yashaswini Venkatadri, Advs.
                                                 versus
                                AIR INDIA LIMITED                              ..... Respondent
                                                 Through: Mr.A.P.Singh & Ms. Akanksha Das,
                                                           Advocates
                           61
                           +    W.P.(C) 8625/2020 and CM Nos. 27794, 27795/2020 & 4236/2021
                                DUSHYANT GAUR                                ..... Petitioner
                                                 Through: Mr. Ravi Raghunath, Ms. Aakashi
                                                           Lodha, Ms. Madhusruthi Neelakantan
                                                           & Ms. Yashaswini Venkatadri, Advs.
                                                 versus
                                AIR INDIA LIMITED                            ..... Respondent
                                                 Through: Mr.A.P.Singh & Ms. Akanksha Das,
                                                           Advocates
                           62
                           +    W.P.(C) 8626/2020 and CM Nos. 27796, 27797/2020 & 3218/2021
                                AMITH SURESH                           ..... Petitioner
                                                 Through:   Mr. Ravi Raghunath, Ms. Aakashi
                                                            Lodha, Ms. Madhusruthi Neelakantan


Signature Not Verified
Signed By:SARABJEET KAUR
Signing Date:02.03.2021
18:42:27
                                                                  & Ms. Yashaswini         Venkatadri,
                                                                 Advocates
                                                versus
                                 AIR INDIA LIMITED                               ..... Respondent
                                                Through:         Mr.A.P.Singh & Ms. Akanksha Das,
                                                                 Advocates .
                           63
                           +     W.P.(C) 9442/2020 and CM Nos. 30395/2020 & 3179/2021
                                 BALLALESHWAR S PAWADMAL                 ..... Petitioner
                                                Through: Mr. Bhasker & Mr. Pankaj Sharma,
                                                         Advocates
                                                versus
                                 AIR INDIA LIMITED                       ..... Respondent
                                                Through: Mr.A.P.Singh & Ms. Akanksha Das,
                                                         Advocates .

                                 CORAM:
                                 HON'BLE MS. JUSTICE JYOTI SINGH
                                              ORDER

% 01.03.2021 Hearing has been conducted through Video Conferencing. List for further arguments on 5th March, 2021. Interim orders wherever passed to continue till the next date of hearing.

JYOTI SINGH, J MARCH 1, 2021 rd Signature Not Verified Signed By:SARABJEET KAUR Signing Date:02.03.2021 18:42:27