Delhi High Court - Orders
Arjun Ahluwalia vs Air India Limited on 1 March, 2021
Author: Jyoti Singh
Bench: Jyoti Singh
$~17 to 63
* IN THE HIGH COURT OF DELHI AT NEW DELHI
17
+ W.P.(C) 4203/2020 and CM 19550, 15095/2020 & 1488/2021
ARJUN AHLUWALIA ..... Petitioner
Through: Mr. Shankar Raju and Mr. Nilansh
Gaur, Advocates
versus
AIR INDIA LIMITED ..... Respondent
Through: Mr.A.P.Singh & Ms. Akanksha Das,
Advocates
18
+ W.P.(C) 4420/2020 and CM 19558, 15920/2020 & 1489/2021
CAPTAIN SNEHA BHANOT AND ANR ..... Petitioners
Through: Mr. Shankar Raju and Mr. Nilansh
Gaur, Advocates
versus
AIR INDIA LIMITED ..... Respondent
Through: Mr. Sanjeev Sen, Sr. Advocate with
Mr.A.P.Singh & Ms. Akanksha Das,
Advocates
19
+ W.P.(C) 4850/2020 and CM 19552/2020, 17494/2020 & 3143/2021
PRADEEP KUMAR ..... Petitioner
Through: Ms. Aarti Mahto for Mr. Abhishek
Bharti, Advocate
versus
AIR INDIA LIMITED ..... Respondent
Through: Mr.A.P.Singh & Ms. Akanksha Das,
Advocates
20
+ W.P.(C) 4851/2020 and CM 17496/2020, 19702/2020 & 3219/2021
AADITYA MAHESHWARI ..... Petitioner
Through: Ms. Aarti Mahto for Mr. Abhishek
Bharti, Advocate
Signature Not Verified
Signed By:SARABJEET KAUR
Signing Date:02.03.2021
18:42:27
versus
AIR INDIA LIMITED ..... Respondent
Through: Mr.A.P.Singh & Ms. Akanksha Das,
Advocates
21
+ W.P.(C) 4928/2020 and CM 19481, 17800/2020 & 3150/2021
CAPTAIN LOKESH RAMPAL ..... Petitioner
Through: Mr. Shankar Raju and Mr. Nilansh
Gaur, Advocates
versus
AIR INDIA LIMITED ..... Respondent
Through: Mr.A.P.Singh & Ms. Akanksha Das,
Advocates
22
+ W.P. (C) 5184/2020 and CM 18692, 19486, 19487/2020 & 3316/2021
VIGNESH SANGARAN ..... Petitioner
Through: Mr. Ravi Raghunath, Ms. Aakashi
Lodha, Ms. Madhusruthi Neelakantan
& Ms. Yashaswini Venkatadri,
Advocates
versus
AIR INDIA LIMITED ..... Respondent
Through: Mr.A.P.Singh & Ms. Akanksha Das,
Advocates
23
+ W.P. (C) 5195/2020 and CM 18741, 19492, 19493/2020 & 4239/2021
GHULAM WARIS ..... Petitioner
Through: Mr. Ravi Raghunath, Ms. Aakashi
Lodha, Ms. Madhusruthi Neelakantan
& Ms. Yashaswini Venkatadri,
Advocates
versus
AIR INDIA LIMITED ..... Respondent
Through: Mr.A.P.Singh & Ms. Akanksha Das,
Advocates
24
+ W.P. (C) 5227/2020 and CM 18846, 19439-40/2020 & 3178/2021
RIJUL ARORA ..... Petitioner
Signature Not Verified
Signed By:SARABJEET KAUR
Signing Date:02.03.2021
18:42:27
Through: Mr. Ravi Raghunath, Ms. Aakashi
Lodha, Ms. Madhusruthi Neelakantan
& Ms. Yashaswini Venkatadri,
Advocates
versus
AIR INDIA LIMITED ..... Respondent
Through: Mr.A.P.Singh & Ms. Akanksha Das,
Advocates
25
+ W.P. (C) 5229/2020 and CM 18851, 19475-76/2020 & 3145/2021
VIKRANT JADHAV ..... Petitioner
Through: Mr. Ravi Raghunath, Ms. Aakashi
Lodha, Ms. Madhusruthi Neelakantan
& Ms. Yashaswini Venkatadri,
Advocates
versus
AIR INDIA LIMITED ..... Respondent
Through: Mr.A.P.Singh & Ms. Akanksha Das,
Advocates
26
+ W.P. (C) 5230/2020 and CM 18854, 19483-84/2020 & 4238/2021
LOGEESH V ..... Petitioner
Through: Mr. Ravi Raghunath, Ms. Aakashi
Lodha, Ms. Madhusruthi Neelakantan
& Ms. Yashaswini Venkatadri,
Advocates
versus
AIR INDIA LIMITED ..... Respondent
Through: Mr.A.P.Singh & Ms. Akanksha Das,
Advocates
27
+ W.P. (C) 5232/2020 and CM 18860, 19489-90/2020 & 3141/2021
ROHIT RATHI ..... Petitioner
Through: Mr. Ravi Raghunath, Ms. Aakashi
Lodha, Ms. Madhusruthi Neelakantan
& Ms. Yashaswini Venkatadri,
Advocates
Signature Not Verified
Signed By:SARABJEET KAUR
Signing Date:02.03.2021
18:42:27
versus
AIR INDIA LIMITED ..... Respondent
Through: Mr.A.P.Singh & Ms. Akanksha Das,
Advocates
28
+ W.P. (C) 5240/2020 and CM 18881, 19495-96/2020 & 3144/2021
YOGISH S KATAGIHALLIMATH ..... Petitioner
Through: Mr. Ravi Raghunath, Ms. Aakashi
Lodha, Ms. Madhusruthi Neelakantan
& Ms. Yashaswini Venkatadri,
Advocates
versus
AIR INDIA LIMITED ..... Respondent
Through: Mr.A.P.Singh & Ms. Akanksha Das,
Advocates
29
+ W.P. (C) 5278/2020 and CM 19014, 19539/2020 & 1485/2021
CAPTAIN SANDEEP LAMBA ..... Petitioner
Through Mr. Keshav Sehgal, Mr. Gaurav H.
Sethi, Mr. Jitesh Wadhawan & Mr.
Abhinav Tyagi, Advocates
versus
AIR INDIA LIMITED ..... Respondent
Through: Mr. Sanjeev Sen, Sr. Advocate with
Mr.A.P.Singh & Ms. Akanksha Das,
Advocates
30
+ W.P.(C) 5330/2020 and CM 19248/2020 & 1486/2021
MOHIT ARORA ..... Petitioner
Through: Mr. Ravi Raghunath, Ms. Aakashi
Lodha, Ms. Madhusruthi Neelakantan
& Ms.Yashaswini Venkatadri,
Advocates
versus
AIR INDIA LIMITED ..... Respondent
Through: Mr. Sanjeev Sen, Sr. Advocate with
Mr.A.P.Singh & Ms. Akanksha Das,
Advocates
Signature Not Verified
Signed By:SARABJEET KAUR
Signing Date:02.03.2021
18:42:27
31
+ W.P.(C) 5331/2020 and CM 19251/2020 & 3146/2021
CAPTAIN SOURABH S. MAZUMDAR ..... Petitioner
Through: Mr. Ravi Raghunath, Ms.Aakashi
Lodha, Ms. Madhusruthi Neelakantan
& Ms. Yashaswini Venkatadri,
Advocates
versus
AIR INDIA LIMITED ..... Respondent
Through: Mr.A.P.Singh & Ms. Akanksha Das,
Advocates
32
+ W.P.(C) 5371/2020 and CM 19345, 29306/2020 & 3142/2021
PAVAN N. LAKHANI ..... Petitioner
Through: Mr. Ravi Raghunath, Ms. Aakashi
Lodha, Ms. Madhusruthi Neelakantan
& Ms. Yashaswini Venkatadri,
Advocates
versus
AIR INDIA LIMITED ..... Respondent
Through: Mr.A.P.Singh & Ms. Akanksha Das,
Advocates
33
+ W.P.(C) 5411/2020 and CM 19528/2020 & 1482/2021
NICK MEHTA ..... Petitioner
Through: Mr. Satyabrata Panda, Advocate
versus
AIR INDIA LIMITED ..... Respondent
Through: Mr. Sanjeev Sen, Sr. Advocate with
Mr.A.P.Singh & Ms. Akanksha Das,
Advocates
34
+ W.P.(C) 5413/2020 and CM 19532/2020 & 3220/2021
KANWARDEEP SINGH BAMRAH ..... Petitioner
Through: Mr. Satyabrata Panda, Advocate
Signature Not Verified
Signed By:SARABJEET KAUR
Signing Date:02.03.2021
18:42:27
versus
AIR INDIA LIMITED ..... Respondent
Through: Mr.A.P.Singh & Ms. Akanksha Das,
Advocates
35
+ W.P.(C) 5416/2020 and CM 19540/2020 & 3138/2021
NITESH GODARA ..... Petitioner
Through: Mr. Satyabrata Panda, Advocate
versus
AIR INDIA LIMITED ..... Respondent
Through: Mr.A.P.Singh & Ms. Akanksha Das,
Advocates
36
+ W.P.(C) 5417/2020 and CM 19543/2020 & 4242/2021
CAPTAIN JASMINE RAVAIYA ..... Petitioner
Through Mr. Abhinav Tyagi, Advocate
versus
AIR INDIA LIMITED ..... Respondent
Through: Mr.A.P.Singh & Ms. Akanksha Das,
Advocates
37
+ W.P. (C) 5430/2020 and CM 19587/2020 & 4237/2021
CAPTAIN MOHIT ..... Petitioner
Through Mr. Keshav Sehgal, Mr. Gaurav H.
Sethi, Mr. Jitesh Wadhawan & Mr. Abhinav
Tyagi, Advocates
versus
AIR INDIA LIMITED ..... Respondent
Through: Mr.A.P.Singh & Ms. Akanksha Das,
Advocates
38
+ W.P.(C) 5439/2020 and CM 19609/2020 & 4241/2021
CAPTAIN PRIYANK BASANWAL ..... Petitioner
Through Mr. Gaurav H. Sethi, Advocate
Signature Not Verified
Signed By:SARABJEET KAUR
Signing Date:02.03.2021
18:42:27
versus
AIR INDIA LIMITED ..... Respondent
Through: Mr.A.P.Singh & Ms. Akanksha Das,
Advocates
39
+ W.P. (C) 5441/2020 and CM 19615/2020 & 4240/2021
CAPTAIN YOGESH ..... Petitioner
Through Mr. Gaurav H. Sethi, Advocate
versus
AIR INDIA LIMITED ..... Respondent
Through: Mr.A.P.Singh & Ms. Akanksha Das,
Advocates
40
+ W.P.(C) 5472/2020 and CM 19728/2020 & 3139/2021
CAPTAIN AARTI DATTATRAY KURNE AND ORS .... Petitioners
Through: Mr. Shankar Raju and Mr. Nilansh
Gaur, Advocates
versus
AIR INDIA LIMITED ..... Respondent
Through: Mr.A.P.Singh & Ms. Akanksha Das,
Advocates
41
+ W.P. (C) 5484/2020 and CM 19765/2020
SHREY MALHOTRA ..... Petitioner
Through Mr. Neeraj Sharma and Mr. Basit K.
Zaidi, Advocates
versus
AIR INDIA LIMITED ..... Respondent
Through: Mr.A.P.Singh & Ms. Akanksha Das,
Advocates
42
+ W.P. (C) 5505/2020 AND CM 19815/2020 & 1487/2021
NIPURN AHUJA ..... Petitioner
Through Mr. Neeraj Sharma and Mr. Basit K.
Signature Not Verified
Signed By:SARABJEET KAUR
Signing Date:02.03.2021
18:42:27
Zaidi, Advocates
versus
AIR INDIA LIMITED ..... Respondent
Through: Mr. Sanjeev Sen, Sr. Advocate with
Mr.A.P.Singh & Ms. Akanksha Das,
Advocates
43
+ W.P.(C) 5599/2020 and CM 20240/2020 & 4228/2021
CAPTAIN PEHROZ KANGA ..... Petitioner
Through: Mr. Shankar Raju and Mr. Nilansh
Gaur, Advocates
versus
AIR INDIA LIMITED ..... Respondent
Through: Mr.A.P.Singh & Ms. Akanksha Das,
Advocates
44
+ W.P.(C) 5614/2020 and CM 20346/2020 & 3182/2021
ABHINAV GAUR ..... Petitioner
Through: Ms. Sonali Chopra, Advocate
versus
AIR INDIA LIMITED ..... Respondent
Through: Mr.A.P.Singh & Ms. Akanksha Das,
Advocates
45
+ W.P.(C) 5631/2020 and CM 20391/2020 & 3188/2021
CAPT JITENDER SINGH RANDHAWA ..... Petitioner
Through: Mr. Sanjoy Ghose, Mr.Naman Jain
and Ms. Urvi Mohan, Advocates
versus
AIR INDIA LTD ..... Respondent
Through: Mr.A.P.Singh & Ms. Akanksha Das,
Advocates
46
+ W.P.(C) 5634/2020 and CM 20398/2020 & 3180/2021
CAPT ADISH M. CHAVAN ..... Petitioner
Through: Mr. Sanjoy Ghose, Mr.Naman Jain
Signature Not Verified
Signed By:SARABJEET KAUR
Signing Date:02.03.2021
18:42:27
and Ms. Urvi Mohan, Advocates
versus
AIR INDIA LTD ..... Respondent
Through: Mr.A.P.Singh & Ms. Akanksha Das,
Advocates
47
+ W.P.(C) 5644/2020 and CM 20449/2020 & 3190/2021
CAPT ASHIM KUMAR CHUTIA ..... Petitioner
Through: Mr. Sanjoy Ghose, Mr.Naman Jain
and Ms. Urvi Mohan, Advocates
versus
AIR INDIA LTD ..... Respondent
Through: Mr.A.P.Singh & Ms. Akanksha Das,
Advocates
48
+ W.P.(C) 5645/2020 and CM 20451/2020 & 3187/2021
CAPT REUBEN JAMES ..... Petitioner
Through: Mr. Sanjoy Ghose, Mr.Naman Jain
and Ms. Urvi Mohan, Advocates
versus
AIR INDIA LTD ..... Respondent
Through: Mr.A.P.Singh & Ms. Akanksha Das,
Advocates
49
+ W.P.(C) 5649/2020 and CM 20460/2020 & 4243/2021
CAPT B SUJIMON ..... Petitioner
Through: Mr. Sanjoy Ghose, Mr.Naman Jain
and Ms. Urvi Mohan, Advocates
versus
AIR INDIA LTD ..... Respondent
Through: Mr.A.P.Singh & Ms. Akanksha Das,
Advocates
50
+ W.P.(C) 5660/2020 and CM 20490/2020 & 3184/2021
CAPT VISHAL V CHANDORKAR ..... Petitioner
Through: Mr. Sanjoy Ghose, Mr.Naman Jain
Signature Not Verified
Signed By:SARABJEET KAUR
Signing Date:02.03.2021
18:42:27
and Ms. Urvi Mohan, Advocates
versus
AIR INDIA LTD ..... Respondent
Through: Mr.A.P.Singh & Ms. Akanksha Das,
Advocates
51
+ W.P.(C) 5632/2020 and CM 20393/2020 & 3140/2021
CAPTAIN ADIL SHAH ..... Petitioner
Through: Mr. Shankar Raju and Mr. Nilansh
Gaur, Advocates
versus
AIR INDIA LIMITED ..... Respondent
Through: Mr.A.P.Singh & Ms. Akanksha Das,
Advocates
52
+ W.P.(C) 5633/2020 and CM 20396/2020 & 3185/2021
CAPT VIJAY KUMAR DAHIYA ..... Petitioner
Through: Mr. Sanjoy Ghose, Mr.Naman Jain
and Ms. Urvi Mohan, Advocates
versus
AIR INDIA LTD ..... Respondent
Through: Mr.A.P.Singh & Ms. Akanksha Das,
Advocates
53
+ W.P.(C) 5646/2020 and CM 20453/2020 & 3186/2021
CAPT UDIT NARULA ..... Petitioner
Through: Mr. Sanjoy Ghose, Mr.Naman Jain
and Ms. Urvi Mohan, Advocates
versus
AIR INDIA LTD ..... Respondent
Through: Mr.A.P.Singh & Ms. Akanksha Das,
Advocates
54
+ W.P.(C) 5647/2020 and CM 20455/2020 & 3217/2021
CAPT ARVIND KUMAR SHARMA ..... Petitioner
Through: Mr. Sanjoy Ghose, Mr.Naman Jain
Signature Not Verified
Signed By:SARABJEET KAUR
Signing Date:02.03.2021
18:42:27
and Ms. Urvi Mohan, Advocates
versus
AIR INDIA LTD ..... Respondent
Through: Mr.A.P.Singh & Ms. Akanksha Das,
Advocates
55
+ W.P.(C) 5648/2020 and CM 20458/2020 & 3191/2021
CAPT K SAI SASHANKA ..... Petitioner
Through: Mr. Sanjoy Ghose, Mr.Naman Jain
and Ms. Urvi Mohan, Advocates
versus
AIR INDIA LTD ..... Respondent
Through: Mr.A.P.Singh & Ms. Akanksha Das,
Advocates
56
+ W.P.(C) 5651/2020 and CM 20465/2020 & 3189/2021
CAPT JEETENDER YADAV ..... Petitioner
Through: Mr. Sanjoy Ghose, Mr.Naman Jain
and Ms. Urvi Mohan, Advocates
versus
AIR INDIA LTD ..... Respondent
Through: Mr.A.P.Singh & Ms. Akanksha Das,
Advocates
57
+ W.P.(C) 6322/2020 and CM 22438, 22439/2020 & 3181/2021
CAPT. YADAV NANDU GANESH ..... Petitioner
Through: Mr. Prateek Tushar Mohanty, Adv.
versus
AIR INDIA LIMITED ..... Respondent
Through: Mr.A.P.Singh & Ms. Akanksha Das,
Advocates
58
+ W.P.(C) 6473/2020 and CM 22767/2020
CAPTAIN VIBHA PARASHAR ..... Petitioner
Through: Mr. Shankar Raju and Mr. Nilansh
Signature Not Verified
Signed By:SARABJEET KAUR
Signing Date:02.03.2021
18:42:27
Gaur, Advocates
versus
AIR INDIA LIMITED ..... Respondent
Through: Mr.A.P.Singh & Ms. Akanksha Das,
Advocates
59
+ W.P.(C) 6597/2020 and CM 23016/2020 & 3072/2021
CAPT. SHANTANU S. SANGIDWAR ..... Petitioner
Through: Mr. Animesh Khandelwal, Advocate
versus
AIR INDIA LIMITED ..... Respondent
Through: Mr.A.P.Singh & Ms. Akanksha Das,
Advocates
60
+ W.P.(C) 8605/2020 and CM 27732/2020 & 4244/2021
KARAN DUA ..... Petitioner
Through: Mr. Ravi Raghunath, Ms. Aakashi
Lodha, Ms. Madhusruthi Neelakantan
& Ms. Yashaswini Venkatadri, Advs.
versus
AIR INDIA LIMITED ..... Respondent
Through: Mr.A.P.Singh & Ms. Akanksha Das,
Advocates
61
+ W.P.(C) 8625/2020 and CM Nos. 27794, 27795/2020 & 4236/2021
DUSHYANT GAUR ..... Petitioner
Through: Mr. Ravi Raghunath, Ms. Aakashi
Lodha, Ms. Madhusruthi Neelakantan
& Ms. Yashaswini Venkatadri, Advs.
versus
AIR INDIA LIMITED ..... Respondent
Through: Mr.A.P.Singh & Ms. Akanksha Das,
Advocates
62
+ W.P.(C) 8626/2020 and CM Nos. 27796, 27797/2020 & 3218/2021
AMITH SURESH ..... Petitioner
Through: Mr. Ravi Raghunath, Ms. Aakashi
Lodha, Ms. Madhusruthi Neelakantan
Signature Not Verified
Signed By:SARABJEET KAUR
Signing Date:02.03.2021
18:42:27
& Ms. Yashaswini Venkatadri,
Advocates
versus
AIR INDIA LIMITED ..... Respondent
Through: Mr.A.P.Singh & Ms. Akanksha Das,
Advocates .
63
+ W.P.(C) 9442/2020 and CM Nos. 30395/2020 & 3179/2021
BALLALESHWAR S PAWADMAL ..... Petitioner
Through: Mr. Bhasker & Mr. Pankaj Sharma,
Advocates
versus
AIR INDIA LIMITED ..... Respondent
Through: Mr.A.P.Singh & Ms. Akanksha Das,
Advocates .
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 01.03.2021 Hearing has been conducted through Video Conferencing. List for further arguments on 5th March, 2021. Interim orders wherever passed to continue till the next date of hearing.
JYOTI SINGH, J MARCH 1, 2021 rd Signature Not Verified Signed By:SARABJEET KAUR Signing Date:02.03.2021 18:42:27