Section 28(1) in Rajasthan Panchayati Raj (Modification of Provisions in their Application to the Scheduled Areas) Rules, 2011
(1)The Mining Engineer/Assistant Mining Engineer concerned shall send proposal alongwith a plan of the area superimposed on the Revenue Map and description report mentioning distance and bearing of one the corner pillars of the area with a fixed reference point in the vicinity to the recommending authority, as specified in the rule 27 above.
