Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(b) in West Bengal Public Works Contractors (Regulation and Control) Act, 2006 (b)[ xxx ] [[Clause (b) omitted by section 5(1), ibid (w.e.f. 10.9.2010), which read as;
