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[Cites 0, Cited by 0] [Section 88] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 88(1) in Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2009

(1)Allotment pursuant to the special resolution referred to in clause (a) of regulation 82 shall be completed within a period of twelve months from the date of passing of the resolution.