Section 18(2) in Chhattisgarh State Electricity Regulatory Commission (Fees and Charges of State Load Despatch Centre and Other Related Matters) Regulations, 2010
(2)CSPSOC shall be entitled to levy and collect registration fees from the intra-State users (other than bulk consumers and captive users) and charges from the intra-State buyer, intra-State sellers and intra-State entities as specified in these regulations. Registration fees shall not be levied and collected from those to whom these regulations do not apply as per regulation 2(2).
