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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(11AA) in Aircraft Rules, 1937

(11AA)[ "Cape Town Convention" means the Convention on international interests in mobile equipment signed at Cape Town, South Africa on the 16th of November, 2001, together with any regulations made in connection therewith as acceded to by India on March 31, 2008; [Inserted by Notification No. G.S.R. 78(E), dated 9.2.2015 (w.e.f. 23.3.1937)]