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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Himachal Pradesh - Subsection

Section 18(1) in Himachal Pradesh City Transport and Bus Stands Management and Development Authority Act, 1999

(1)The Authority shall before the commencement of each financial year, prepare a statement of programme of its activities during the forth-coming financial year as well as financial estimate in respect thereof.