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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(1)(kk) in Tamil Nadu Co-operative Societies Rules, 1988

(kk)in the case of non-credit societies, the mode of conducting business such as purchase, storing, processing, sale, stock taking and other like matters;