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[Cites 0, Cited by 0] [Section 7(7)] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(7)(e) in M.P. Farmers' Organisation Rules, 1999

(e)in respect of a Distributory Committee, the Project Committee, the Competent Authority may cause the technical clearance to be given by an appropriate officer under his control as per the financial powers mentioned in clause (a).