Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2A(3)] [Section 2A] [Entire Act]

State of Goa - Subsection

Section 2A(3)(c) in The Goa Entertainment Tax Act, 1964

(c)Other officers and such ministerial staff as he thinks necessary to assist him in the execution of his functions under this Act.