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[Cites 0, Cited by 0] [Section 2A] [Entire Act]

State of Goa - Subsection

Section 2A(3) in The Goa Entertainment Tax Act, 1964

(3)The Commissioner may appoint such number of,-
(a)Assistant Entertainment Tax Officers;
(b)Entertainment Tax Inspectors; and
(c)Other officers and such ministerial staff as he thinks necessary to assist him in the execution of his functions under this Act.