Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 72] [Entire Act] Dadra And Nagar Haveli - Subsection Section 72(1) in The Dadra and Nagar Haveli Panchayat Regulation, 2012 (1)The time and place of meetings of the District Panchayat and the procedure to be followed at such meeting shall be such as may be prescribed.
