Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 94 in The Rajasthan Financial Corporation (Staff) Regulations, 1958

94. Employee travelling by bus, etc.

- If the employee travels between places which are connected by rail, or by omni bus or by other means of transport, he shall be reimbursed his travelling expenses on the basis of a journey by rail; provided that, if the fares actually paid by him are less than the fares payable for the journey by rail, he shall be entitled to draw only the actual fares paid by him plus the extra fares by rail admissible to him.