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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Karnataka - Subsection

Section 32(2)(iv) in Karnataka Janapada Vishwavidyalaya Act, 2011

(iv)two senior most Professors of whom one shall be from heritage, science and technology and the other from among the Professors nominated by the Vice-Chancellor, for a term of two years;