Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] Securities And Exchange Board Of India - Subsection Section 25(5) in Securities and Exchange Board of India (Depositories and Participants) Regulations, 2018 (5)A public interest director on the board of a depository shall not act simultaneously as member on more than five committees of that depository.
