Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Bihar - Subsection Section 17(e) in Bihar Electricity Regulatory Commission (Multi Year Distribution Tariff) Regulations, 2015 (e)Any significant deviation in the parameters reported in annual study from the baseline study may necessitate revision of norms by the Commission.
