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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Tamilnadu - Subsection

Section 1(i) in Tamil Nadu Legislative Assembly (Medical Attendance and Treatment) Rules, 1964

(i)These rules may be called the Tamil Nadu [Legislative Assembly] [Vide G.O. Ms. No. 482, Public (Establishment-I and Legislature), dated the 22nd April 1992.] (Medical Attendance and Treatment) Rules, 1964.