Section 1 in Tamil Nadu Legislative Assembly (Medical Attendance and Treatment) Rules, 1964
1.
(i)These rules may be called the Tamil Nadu [Legislative Assembly] [Vide G.O. Ms. No. 482, Public (Establishment-I and Legislature), dated the 22nd April 1992.] (Medical Attendance and Treatment) Rules, 1964.(ii)These rules shall be deemed to have come into force on the 6th of December 1962.
