Section 34(2)(b) in Gudalur Janmam Estates (Abolition and Conversion Into Ryotwari) Act, 1969

[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

(b)in the case of other janmam estates, in accordance with such rules as may be made by the Government in this behalf.

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