Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 29(4)] [Section 29] [Entire Act]

State of Maharashtra - Subsection

Section 29(4)(i) in The Maharashtra Agricultural Lands (Ceiling on Holdings) Act, 1961

(i)no further proceedings for violation of the provisions of subsection (1) or sub-section (2) shall be initiated ;