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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(1)(a) in The Orissa Goshala Act, 1961

(a)all sums received by the Registrar as fees under Section 10 and donations and grants for the management and control of Goshalas; and