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State of Uttar Pradesh - Section

Section 17 in The U.P. Sheera Niyantran Niyamavali, 1974

17. Indent of railway wagons by the occupier of the sugar factory [Section 8].

- The occupier of sugar factory shall where required in the programme referred to in Rule 15, indent wagon from the railway authorities for despatch of molasses in a manner which will ensure regular and complete supply of the molasses to the allottee. A fortnightly return of indents placed for Railway wagons shall be submitted in Form M.F. 3 to the Controller and where there is Sub-Inspector, Excise posted at the sugar factory one copy shall also be handed over to the Sub-Inspector.