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State of Assam - Section
Section 69 in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014
69. Regulation for Public and Semi Public Use Buildings shall be as follows.
-| Requirements | Details |
| Minimum plot size | 400 sq. m |
| Minimum front set back | 6.0 m |
| Minimum side and rear set back | 3.0 m on one side and the set back on the other side shall be3.6 m |